Himachal Pradesh High Court
M/S Ambika Alloys vs . Union Of India & Ors. on 7 July, 2022
Bench: Sabina, Satyen Vaidya
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M/S Ambika Alloys Vs. Union of India & Ors.
CWP No.2755 of 2020 07.07.2022 Present: Mr. Ajay Vaidya, Advocate, for the petitioner.
Mr. Rajender Thakur, Central Government Counsel for respondent No.1 Ms. Narvda, Advocate on behalf of Mr. Diwan Singh Negi, Advocate, for respondents No.2 and 3.
Learned counsel for the respondents seek more time to file reply.
List again on 21.11.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 7th July, 2022 (sushma) ::: Downloaded on - 07/07/2022 20:07:08 :::CIS