Madhya Pradesh High Court
M/S.Liladhar Laxminarayan Agrawal vs Managing Director on 18 December, 2017
THE HIGH COURT OF MADHYA PRADESH MA-3748-2005 sh (M/S.LILADHAR LAXMINARAYAN AGRAWAL Vs MANAGING DIRECTOR) e 9 ad Jabalpur, Dated : 18-12-2017 Pr None for the parties even in the passover round. Adjourned for eight weeks.
a hy (SUJOY PAUL) ad JUDGE M of s@if rt Digitally signed by SAIFAN KHAN ou Date: 2017.12.19 15:10:53 +05'30' C h ig H