Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(ii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017 (ii)the Rajasthan Civil Services (Classification, Control, and Appeal) Rules, 1958. as amended from time to time;
