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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1)(a) in The Marble Development And Conservation Rules, 2002

(a)a half yearly return in Form B for every half year ending 30th September and 31st March before the 15th of the following month for the preceding half yearly period;