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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(3)(a) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(a)extend the period of supersession for such further period as it may consider necessary; or