Section 82(3) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018
(3)On the expiration of the period of supersession specified in the notification issued under sub-section (1), the Government may-(a)extend the period of supersession for such further period as it may consider necessary; or(b)reconstitute the Board in the manner provided in section 9.
