Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(1) in The Kerala Headload Workers Act, 1978

(1)Every employer shall maintain such registers and records as may be prescribed.