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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(2)The Licensee shall also submit the Multi Year Tariff filing in electronic format to the Commission.Multi-Year Filings for the Control PeriodBusiness Plan Filings