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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Punjab - Subsection

Section 53(4) in Punjab Boiler Attendants Rules, 1961

(4)Incomplete applications are liable to be rejected.Division IV - List of testimonials and state of Service(The testimonials to be numbered consecutively according to the number given in column 1 below)
Number of testimonial (if any) Date of each testimonial Name of person signing each testimonial Address and designation of factory or workshop where employed Number, type and heating surface of boilers Capaciy in which employed   SERVICE OF APPLICANT   Remarks
              Time employed in this service Intial of verifier  
            Date of commencement Date of termination Year Months Days To be filled by the Board  
1 2 3 4 5 6 7 8 9 10 11 12 13
                         
Total serviceTime served for which certificates are producedTime served for which no certificates are producedDivision V - Certificate of CompetencyCertified that Shri _________________________ has been examined for certificate of competency as Boiler Attendant of ___________ Class at this _________ day of 19 ___ and has/has not satisfied of his fitness to hold a Certificate of Competency as a __________ Class Boiler Attendant. He has, therefore, passed/failed.Personal Description of Applicant