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State of Punjab - Section

Section 53 in Punjab Boiler Attendants Rules, 1961

53. Cognizance of offences

(1)The owner of a boiler who works or permits or causes the boiler to be worked at any time in contravention of rule 4 shall be punishable with fine which may extend to one hundred rupees.
(2)Any persons in charge of a boiler or any other person who works the same or permits or causes it to be worked in contravention of rules 6, 7 and 8 shall be punishable with fine which may extend to one hundred rupees.Division II. Particulars of all previous certificates (if any) issued in India
Number of Certificate Class of Certificate Where issued Date of issue If any time suspended or cancelled if so state by whom Date Cause of suspension or cancellation
1 2 3 4 5 6 7
             
Form ARegistered No. _______________[See rules 27 and 45 of the Punjab Boiler Attendants' Rules, 1961]Indian Boiler Act, 1923 (V of 1923)Application for the Certificate of Competency as Boiler AttendantDivision I. - Name etc. of the applicant
Name in full Nationality Date of Birth Place of Birth Permanent address Nature of Certificate Grade of Certificate applied for Whether appeared in any previous examination If so, when and where
1 2 3 4 5 6 7 8 9
                 
Division III - Declaration to be made by the ApplicantI do hereby declare that the statements made in Division I, II and IV of this Form are correct and true to the best of my knowledge and belief; and that the papers enumerated in Division IV and submitted with this Form are true and genuine documents and further that the copies of the documents submitted with this Form are true and correct. I further declare that the statements made in Division IV contain a true and correct account of the whole period of my service without exception, and I make this declaration conscientiously, believing the same to be true.Dated ________ at ______________ this ___________ day of ________ 19 ___Signed in the presence of ...................SignatureDesignationSignature of the applicant and Present AddressNotes - (1) Every application must be accompanied by money order receipt or such evidence as may be prescribed by the State Government showing that the fee for examination has been paid.
(2)The application should be accompanied by two copies of a recent bust photograph of the applicant (size 2" x 2½") one of which will bear the signature or thumb impression of the applicant, duly attested by a gazetted officer or the employer.
(3)Any person making false statement for the purpose of admission to the examination renders himself liable to prosecution.
(4)Incomplete applications are liable to be rejected.Division IV - List of testimonials and state of Service(The testimonials to be numbered consecutively according to the number given in column 1 below)
Number of testimonial (if any) Date of each testimonial Name of person signing each testimonial Address and designation of factory or workshop where employed Number, type and heating surface of boilers Capaciy in which employed   SERVICE OF APPLICANT   Remarks
              Time employed in this service Intial of verifier  
            Date of commencement Date of termination Year Months Days To be filled by the Board  
1 2 3 4 5 6 7 8 9 10 11 12 13
                         
Total serviceTime served for which certificates are producedTime served for which no certificates are producedDivision V - Certificate of CompetencyCertified that Shri _________________________ has been examined for certificate of competency as Boiler Attendant of ___________ Class at this _________ day of 19 ___ and has/has not satisfied of his fitness to hold a Certificate of Competency as a __________ Class Boiler Attendant. He has, therefore, passed/failed.Personal Description of Applicant
(1)Nationality _____________________
(2)Religion _________________________
(3)Height _____________ ft.______ in.
(4)Complexion _____________________
(5)Personal mark or particulars ________________________________________Signature of Board of ExaminersIssue of CertificateCertificate No. ______________ of the ___________ class _______ Boiler Attendant issued and the duplicate recorded.Secretary, Board of ExaminersForm BPunjab Government(First Class Boiler Attendant Certificate of Competency)[Granted under rule 22 of Punjab Boiler Attendants' Rule, 1961]No ____________________________of 19 ___________Shri _____________________ aged about ____________ years, at present residing at ____________________ having satisfied the Board of Examiners of his competency to fulfil the duties of First Class Boiler Attendant is granted under the Punjab Boiler Attendants' Rules, 1961 this certificate of competency as a First Class Boiler Attendant authorising him to have charge of a single boiler with steam pipes of any type or capacity or two or more boilers with steam pipes in a battery or separated, the total heating surface of which does not exceed 75.00 square feet, provided that such boiler shall be situated within a radius of 75 feet in the same premises and belong to one owner.Dated at ______________ this ______________ day of _____________ 19 _____Secretary to the Board of Examiners Chairman to the Board of Examiners.Descriptive Roll