Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(a) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010 (a)The committee shall earmark 3% of the amount outstanding in the fund at the end of March every year, as administrative cost of the fund.
