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State of Chattisgarh - Section

Section 39 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

39. Ordinance how made.

(1)All Ordinance except the first Ordinance shall be made by the Executive Council.
(2)An Ordinance made by the Executive Council shall come into force from the date of its approval by the Kuladhipati.