Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(2)An Ordinance made by the Executive Council shall come into force from the date of its approval by the Kuladhipati.