Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Tigaksha Metallics Pvt. Ltd vs Actis Consumer Grooming Products And 6 ... on 24 November, 2021

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION NO. 423 OF 2021

 Actis Consumer Grooming Products                          ....PETITIONER
            V/S
 Rakesh Malhotra And 6 Others                            ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 27122 OF 2021 In Commercial Arbitration Petition 423 OF 2021 Tigaksha Metallics Pvt. Ltd. ....PETITIONER V/S Actis Consumer Grooming Products And 6 Ors.

....RESPONDENT Mr. Venkatesh Dhond Sr. Advocate with Mr. Ashish Kamat, Mr. Rajendra Barot and Ms. Anusha Jacob i/b AZB and Partners for Petitioner Ms. Anjuja Bhansali i/b Rashmikant & Partners for Respondent No. 2 and 3 Mr. Tushad Cooper Sr. Advocate with Mr. Vipul Dharmani, Mohit J. Sagar i/b Riddhi Pandit for Respondent No 4,5 and 7 CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 24th November, 2021 P.C. :

By consent S. O. to 02/12/2021 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 25/11/2021 ::: Downloaded on - 26/11/2021 02:21:14 :::