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State of Chattisgarh - Section

Section 16 in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

16. Registration of application by the Verification Committee.

(1)Verification Committee shall register the applications for verification received from Applicant or Non-Applicant in a register as prescribe in the FORM-5D.
(2)Verification Committee shall send receipt in FORM- 3D to the Applicant or Non-Applicant, as the case may be, within 7 days of the receipt of application.