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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(2) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(2)Verification Committee shall send receipt in FORM- 3D to the Applicant or Non-Applicant, as the case may be, within 7 days of the receipt of application.