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Bengal Presidency - Section

Section 1 in Calcutta Port Act, 1890

1. Title and commencement.-

(1)This Act may be called the Calcutta Port Act, 1890.
(2)It shall come into force on such date1 as the 2[Central Government] may direct, not being more than three months after the date on which it may be published in the 3[Official Gazette] with the assent of the 4[President].