Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Bengal Presidency - Subsection Section 1(2) in Calcutta Port Act, 1890 (2)It shall come into force on such date1 as the 2[Central Government] may direct, not being more than three months after the date on which it may be published in the 3[Official Gazette] with the assent of the 4[President].
