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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(1)(vii) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(vii)Two progressive farmers having specialization in animal husbandry, poultry or fisheries or other allied branches nominated' by the Vice-Chancellor to avail the benefit of their specialised knowledge and experience;