Section 2 in The Minerals (Evidence of Mineral Contents) Rules, 2015
2. Application.
- These rules shall apply to all minerals except -(i)petroleum and natural gas;(ii)coal, lignite and sand for stowing;(iii)minerals listed in Part B of the First Schedule to the Mines and Minerals (Development and Regulation) Act, 1957 (67 of 1957); and(iv)minor minerals.
