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[Cites 0, Cited by 0] [Section 367A] [Entire Act]

Union of India - Subsection

Section 367A(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)Where the Speaker directs under clause (c) of sub-rule (3) of rule 367 that the votes be recorded by operating the automatic vote recorder, it shall be put into operation and the members shall cast their votes from the seats respectively allotted to them by pressing the buttons provided for the purpose.