Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Vaibhav & Anr. vs . Sh. Vidya Sagar & Anr. on 17 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Vaibhav & Anr. vs. Sh. Vidya Sagar & Anr.

FAO No.403 of 2019 17.04.2023 Present: Mr. Sumit Verma, Advocate Vice Mr. Varun Rana, Advocate, for the appellants.

Mr. Shubham Sood, Advocate, for respondent No.1.

Mr. Mayank Sharma, Advocate, for respondent No.2.

Learned vice counsel appearing on behalf of the appellants prays for an adjournment on the ground that arguing counsel is not available today.

Therefore, at his request, list on 08.05.2023.

( Sushil Kukreja ) Judge 17th April, 2023 (reena) ::: Downloaded on - 17/04/2023 20:41:30 :::CIS