Himachal Pradesh High Court
Vaibhav Chaudhary & Another vs . Vidya Sagar on 25 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Vaibhav Chaudhary & another vs. Vidya Sagar Chaudhary & another .
FAO No. 403 of 2019 25.11.2022 Present: Mr. Varun Rana, Advocate, for the appellants.
Mr. Shubham Sood, Advocate, for respondent No.1.
Mr. Ishan Sharma, Advocate, for respondent No.2.
Power of attorney on behalf of respondent No.1 is stated to have been filed only yesterday.
Admit. Records of learned Tribunal be requisitioned.
List on 15.3.2023.
(Satyen Vaidya) Judge 25 November, 2022 (kck) ::: Downloaded on - 25/11/2022 20:36:02 :::CIS