Section 1541 in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996
1541.
S.O. 345(E), dated 16.5.1996.- In exercise of the powers conferred by section 30 of the Securities and Exchange Board of India Act, 1992 (15 of 1992) read with section 25 of the Depositories Ordinance Act, 1996 (17 of 1996), the Securities and Exchange Board of India hereby makes the following regulations, namely: -
