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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(i) in The Orissa Private Security Agencies Rules, 2009

(i)Height, 160 cms (for female 150 cms.), Weight according to standard table of height and weight, Chest 80 cms with an expansion of 4 cms (for females no minimum requirement for chest measurement). Provided that a person belonging to Scheduled Tribes, is eligible for relaxation of height by 5 c.m.