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State of Odisha - Section

Section 6 in The Orissa Private Security Agencies Rules, 2009

6. Standard of physical fitness for Private security guards.

(1)A person shall be eligible for being engaged or employed as private security guard if he fulfils the standards of physical fitness as specified below :-
(i)Height, 160 cms (for female 150 cms.), Weight according to standard table of height and weight, Chest 80 cms with an expansion of 4 cms (for females no minimum requirement for chest measurement). Provided that a person belonging to Scheduled Tribes, is eligible for relaxation of height by 5 c.m.
(ii)Eye sight: far sight vision 6/6, near vision 0.6/0.6 with or without correction, free from colour blindness, should be able to identify and distinguish colour display in security equipments and read and understand display in English alphabets and Arabic numerals.
(iii)Free from knock knee and flat foot and should be able to run one Kilo Meter in six minutes.
(iv)Hearing: free from any defect; able to hear and respond to the spoken voice and alarms generated by security equipments.
(v)The candidate must have dexterity and strength to perform searches, handle objects and use force for restraining the individuals in case of need.
(2)A candidate must be free from any contagious or infectious disease. He must not be suffering from any disease which is likely to be aggravated by service or is likely to render him unfit for service or endanger the health of the public.
(3)Agency shall ensure that every Private security guard working for it undergoes a medical examination after every twelve months from his last such examination so as to ensure his continued maintenance of physical standard as prescribed for the entry level.