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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(xi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(xi)the position and height of the screen be regulated in such a way that the maximum angle of the line of vision from the seat to the top of the screen shall not exceed 35 degrees;