Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 575(2)] [Section 575] [Entire Act]

State of Madhya Pradesh - Subsection

Section 575(2)(b) in M.P. Civil Court Rules, 1961

(b)Objection statements received from the Accountant General or Treasury officer and replies thereto.