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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(a) in Bihar Boiler Operation Engineer's Rules, 1960

(a)he has successfully completed a full time apprentice engineer's course in a recognised workshop engaged in making or repairing of boilers and accessories, or diploma course in an institution recognised by Government or a degree or diploma in mechanical or electrical engineering from a recognised University.