Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70Q] [Entire Act] State of Haryana - Subsection Section 70Q(1) in Haryana Municipal Corporation Election Rules, 1994 (1)The Presiding Officer shall at the close of the poll, prepare an account of votes recorded in Form 17.
