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State of Haryana - Section

Section 70Q in Haryana Municipal Corporation Election Rules, 1994

70Q. Accounts of votes recorded.

(1)The Presiding Officer shall at the close of the poll, prepare an account of votes recorded in Form 17.
(2)The Presiding Officer shall place the account of votes recorded in a separate envelope and endorse on it the words, "Account of Votes Recorded".