Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] Union of India - Subsection Section 3(3)(a) in Cable Television Networks Rules, 1994 (a)Every application for registration or renewal of registration shall be accompanied by-(i)a fee of rupees five hundred only; and(ii)the requisite documents mentioned in Forms 1 and 2.