Section 35 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
35. Special pay and honorarium.
- (i) The Committee may sanction special pay to a teacher in consideration of (a) the specially arduous nature of duties or (b) a special addition to the work or responsibilities.(ii)The Committee may grant to a teacher an honorarium as remuneration for work performed which is occasional in character and either so laborious or of such special merit as to justify such honorarium.
