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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(ii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(ii)The Committee may grant to a teacher an honorarium as remuneration for work performed which is occasional in character and either so laborious or of such special merit as to justify such honorarium.