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State of Chattisgarh - Section

Section 31 in Chhattisgarh Police Act, 2007

31. Uniforms, insignia, accoutrements, etc.

(1)The State Government may prescribe uniform, insignia and accoutrements for police officers or class of police officers as the case may be.
(2)The Director General of Police may, from time to time, issue directions for wearing of uniforms and carrying of insignia and accoutrements.Chapter-VI Special Provisions of Policing