Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Chattisgarh - Subsection Section 31(2) in Chhattisgarh Police Act, 2007 (2)The Director General of Police may, from time to time, issue directions for wearing of uniforms and carrying of insignia and accoutrements.Chapter-VI Special Provisions of Policing
