Section 7(3) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978
(3)Third Professional Examination. -(a) The 3rd professional examination shall consist of-(i)Pathology including Bacteriology, parasitology and Microbiology.(ii)Social and Preventive Medicines and Family Planning.(iii)Medical Jurisprudence and Toxicology.(iv)Materia Medica.(v)Homoeopathic Philosophy.(b)The examination in Pathology shall consist of-(i)One theoretical paper of 100 marks(ii)An oral examination & Practical Examination of 150 marks each.(c)The examination in Social and Preventive Medicine and Family Planning shall consist of:-(i)One theoretical paper of 100 marks(ii)An oral Examination of 100 marks.(d)The examination in Medical Jurisprudence and Toxicology shall consist of-(i)One theoretical paper of 100 marks(ii)An oral Examination of 100 marks.(e)The examination in Materia Medica shall consist of-(i)Two theoretical papers of three hours each of 100 marks(ii)An Oral and Practical Examination of 50 marks each.(f)The examination in Homoeopathic Philosophy shall consist of-(i)One Theoretical paper of 100 marks.
