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Union of India - Section

Section 24 in Banaras Hindu University Act, 1915

24. Powers of the Faculties. - (1) Faculty shall have such powers and shall perform such duties as may be assigned to them by these Statutes and the ordinances and shall, from time to time, appoint such and so many Boards of Studies in different branches of knowledge as may be prescribed by the ordinances.

(2)The Faculties shall also consider and make such recommendations to the Academic Council on any question pertaining to their respective shares of work as may appear to them necessary or on any matter referred to them by the Academic Council.