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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in Banaras Hindu University Act, 1915

(2)The Faculties shall also consider and make such recommendations to the Academic Council on any question pertaining to their respective shares of work as may appear to them necessary or on any matter referred to them by the Academic Council.