Himachal Pradesh High Court
Shashi Devi vs . State Of H.P. & Others. on 19 October, 2022
Bench: Sabina, Sushil Kukreja
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Shashi Devi vs. State of H.P. & others.
CWP No. 465 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod K. Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance report.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:46 :::CIS