Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Shashi Devi vs . State Of H.P. & Others. on 19 October, 2022

Bench: Sabina, Sushil Kukreja

.

Shashi Devi vs. State of H.P. & others.

CWP No. 465 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod K. Sharma, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Learned Additional Advocate General seeks more time to file compliance report.

As requested, list after four weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:46 :::CIS