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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(1)(a) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(a)procedure for connection, disconnection, reconnection, assessment of connected load, changes in existing connections (load modifications, change of name, change of tariff category, etc.);