Section 1(3) in The Maharashtra Private Forests (Acquisition) Act, 1975
(3)It shall come into force on such [date] [30th August 1975, vide G. N. R. and F.D. No. PRF. 1073/40845-F-2, dated 29th August, 1975.] as the State Government may, by notification in the Official Gazette, appoint.
