Section 1 in The Maharashtra Private Forests (Acquisition) Act, 1975
1. Short title, extent and commencement.
(1)This Act may be called the Maharashtra Private Forests (Acquisition) Act, 1975.(2)It extends to the whole of the State of Maharashtra.(3)It shall come into force on such [date] [30th August 1975, vide G. N. R. and F.D. No. PRF. 1073/40845-F-2, dated 29th August, 1975.] as the State Government may, by notification in the Official Gazette, appoint.
