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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)The Mukhya Adhikari shall have administrative control over all Officers and servants employed with the Zila Panchayat [x x x] [Omitted by U.P. Act No. 9 of 1994.] and in particular, he shall have the right to send every year to such authority, if any, which is required to record periodical entries about the work and conduct of each such officer or servant as a Government servant his assessment of the work and conduct of the officer or servant. Such authority shall, in addition to recording an entry about the work and conduct of the said Government servant, also record the assessment sent by the Mukhya Adhikari.