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State of Uttar Pradesh - Section

Section 51 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

51. Control over the officers and servants of Zila Panchayat.

(1)
(a)The Zila Panchayat shall exercise such control over the Mukhya Adhikari and other Heads of Departments as may be prescribed and the Adhyaksha shall have a right to send every year his assessment of the work and conduct of the Mukhya Adhikari to the authority which is required to record periodical entries about the work and conduct of the Mukhya Adhikari as a Government servant.
(b)The authority aforesaid shall in addition to recording any other entry about the work and conduct of the said Government officer record also the assessment sent by the Adhyaksha under clause (a).
(2)The Mukhya Adhikari shall have administrative control over all Officers and servants employed with the Zila Panchayat [x x x] [Omitted by U.P. Act No. 9 of 1994.] and in particular, he shall have the right to send every year to such authority, if any, which is required to record periodical entries about the work and conduct of each such officer or servant as a Government servant his assessment of the work and conduct of the officer or servant. Such authority shall, in addition to recording an entry about the work and conduct of the said Government servant, also record the assessment sent by the Mukhya Adhikari.
(3)[x x x] [Omitted by U.P. Act No. 9 of 1994.].
(4)Heads of departments of the Zila Panchayat shall have immediate control over officers and servants working in their respective departments.