Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(l) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005 (l)"State Transmission Utility" means the Board or the Government company specified as such by the State Government under sub-section (1) of Section 39;
