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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(5) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(5)All appointments shall be made by the Executive Council and in the case of difference between the Selection Committee and the Executive Council; the matter shall be referred to the Chancellor, whose decision shall be final.