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State of Rajasthan - Section

Section 18 in The Rajasthan Public Trust Rules, 1962

18. Registration fee.

— The fee to accompany the application shall be in cash arid of the following amount:—
(1) When the value of the property of a public trust does notexceed Rs. 1000/- Rs. 1/-
(2) When the value of the property of trust exceeds Rs. 1.000/-but does not exceed Rs. 3000/- Rs. 2/-
(3) When the value of the property of the public trust exceeds Rs.3.000/- but does not exceed Rs. 5000/- Rs. 3/-
(4) When the value of the property of the public trust exceeds Rs.5,000/- Rs. 5/-
The fee shall be credited to the Consolidated Fund of the State.