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State of Rajasthan - Section
Section 18 in The Rajasthan Public Trust Rules, 1962
18. Registration fee.
The fee to accompany the application shall be in cash arid of the following amount:| (1) | When the value of the property of a public trust does notexceed Rs. 1000/- | Rs. 1/- |
| (2) | When the value of the property of trust exceeds Rs. 1.000/-but does not exceed Rs. 3000/- | Rs. 2/- |
| (3) | When the value of the property of the public trust exceeds Rs.3.000/- but does not exceed Rs. 5000/- | Rs. 3/- |
| (4) | When the value of the property of the public trust exceeds Rs.5,000/- | Rs. 5/- |