Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Goa - Subsection Section 27(2) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 (2)Every such appointment shall be made in Form No. 15 and shall be made over to the polling agent for production at the polling station.
