Section 27 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996
27. Appointment of Polling agents.
(1)A contesting candidate or his election agent may appoint one polling agent and two relief agents to act as such on his behalf in each polling station.(2)Every such appointment shall be made in Form No. 15 and shall be made over to the polling agent for production at the polling station.
